Dilip Kapur Vs ACIT

Income Tax Appellate Tribunal (Delhi D Bench) 30 May 2024 Income Tax Appeal No. 2059/DEL/2023 (2024) 05 ITAT CK 0054
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 2059/DEL/2023

Hon'ble Bench

Dr. B. R. R. Kumar, (AM); Sudhir PAREEK, J

Advocates

Ved Jain, Aman Garg, Vijay B Vasanta

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 142(1), 142A, 143(3), 144C(13), 234D

Judgement Text

Translate:
Delhi HC
Surinder Kumar Grover Vs Satish Kumar Grover & Ors
18 Nov 2025
Delhi HC
Surinder Kumar Grover Vs State & Ors
18 Nov 2025
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Case Metadata
  • Ck Citation: (2024) 05 ITAT CK 0054
  • Coram: Dr. B. R. R. Kumar, (AM); Sudhir PAREEK, J
  • Bench: Division Bench
  • Advocates: Ved Jain, Aman Garg, Vijay B Vasanta
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 142(1), 142A, 143(3), 144C(13), 234D
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