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DCIT Vs Ramprastha Properties Pvt. Ltd

Case No: Income Tax Appeal No. 683/DEL/2018

Date of Decision: May 30, 2024

Hon'ble Judges: G.S. Pannu, (VP); Anubhav Sharma, J

Bench: Division Bench

Advocate: Sanjay Kumar, Shubham Shanakar Gogoi, Vivek Vardhan

Final Decision: Dismissed

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