S.K.Sharma Contractor Vs ITO

Income Tax Appellate Tribunal (Delhi H Bench) 30 May 2024 Income Tax Appeal No. 798/DEL/2023 (2024) 05 ITAT CK 0062
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 798/DEL/2023

Hon'ble Bench

Vikas Awasthy, J; Avdhesh Kumar Mishra, (AM)

Advocates

Deepanshu Agarwal, Anuj Garg

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 143(3), 154, 154(7), 154(8), 220(2), 244A, 246A

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 05 ITAT CK 0062
  • Coram: Vikas Awasthy, J; Avdhesh Kumar Mishra, (AM)
  • Bench: Division Bench
  • Advocates: Deepanshu Agarwal, Anuj Garg
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 143(3), 154, 154(7), 154(8), 220(2), 244A, 246A
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