Parish Agarwal HUF Vs ITO

Income Tax Appellate Tribunal (Delhi SMC Bench) 30 May 2024 Income Tax Appeal No. 596/DEL/2024 (2024) 05 ITAT CK 0064
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 596/DEL/2024

Hon'ble Bench

Shamim Yahya, (AM); Sudhir Pareek, J

Advocates

Dishant Sethi, Sumangla Saxena, Shyam Sunder, Om Parkash

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 80C, 144, 147, 148

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 05 ITAT CK 0064
  • Coram: Shamim Yahya, (AM); Sudhir Pareek, J
  • Bench: Division Bench
  • Advocates: Dishant Sethi, Sumangla Saxena, Shyam Sunder, Om Parkash
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 80C, 144, 147, 148
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