Paragon XT Vs Income-tax Officer
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Income Tax Appeal No. 216/DEL/2015
Hon'ble Bench
G.S. Pannu, (VP); Anubhav Sharma, J
Advocates
Vinay Bahl, P.N. Barnwal
Final Decision
Partly Allowed
Acts Referred
Income Tax Act, 1961 — Section 143(3), 145(3)
Judgement Text
Translate: