M/S Sicpa India Private Limited & Anr Vs Union Of India & Ors.

Sikkim High Court 31 May 2024 Writ Petition (C) No. 54 Of 2023 (2024) 05 SIK CK 0110
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 54 Of 2023

Hon'ble Bench

Bhaskar Raj Pradhan, J

Advocates

Sangita Pradhan, Purnima Subba

Judgement Text

Translate:

Bhaskar Raj Pradhan, J

1. Mr. Passang Tshering Bhutia, learned counsel desires to appear on behalf of the petitioners. However, he submits that his Vakalatnama is not on record. He desires to file his Vakalatnama during the course of the day. Permitted.

2. List this matter again on 03.06.2024.

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Case Metadata
  • Ck Citation: (2024) 05 SIK CK 0110
  • Coram: Bhaskar Raj Pradhan, J
  • Bench: Single Bench
  • Advocates: Sangita Pradhan, Purnima Subba
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