Mr. Uday B. Bhatt Vs Mr. Sarfarazbhai Rafique Bhai Ravani & Others

Competition Commission Of India 5 Jun 2024 Case No. 20 Of 2023 (2024) 06 CCI CK 0001
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Case No. 20 Of 2023

Hon'ble Bench

Ravneet Kaur, Chairperson; Sweta Kakkad, Member; Deepak Anurag, Member

Final Decision

Dismissed

Acts Referred
  • Competition Act, 2002 - Section 3, 4, 19(1)(a), 26(2), 33

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 06 CCI CK 0001
  • Coram: Ravneet Kaur, Chairperson; Sweta Kakkad, Member; Deepak Anurag, Member
  • Bench: Full Bench
  • Result: Dismissed
Referenced Acts & Sections
  • Competition Act, 2002 - Section 3, 4, 19(1)(a), 26(2), 33
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