Cisco Systems Capital India Pvt. Ltd Vs Kuldeep Verma Liquidator Of Manthan Broadband Services Private Limited

National Company Law Appellate Tribunal New Delhi 5 Jun 2024 Company Appeal (AT) (Ins) No.1138 Of 2024 (2024) 06 NCLAT CK 0001
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Ins) No.1138 Of 2024

Hon'ble Bench

Yogesh Khanna, Member (J); Barun Mitra, Member (T)

Advocates

Vivek Sibal, Rahul Auddy, M.S. Bhardwaj

Final Decision

Disposed Of

Acts Referred
  • Insolvency and Bankruptcy Code 2016 - Section 60(5)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 06 NCLAT CK 0001
  • Coram: Yogesh Khanna, Member (J); Barun Mitra, Member (T)
  • Bench: Division Bench
  • Advocates: Vivek Sibal, Rahul Auddy, M.S. Bhardwaj
  • Result: Disposed Of
Referenced Acts & Sections
  • Insolvency and Bankruptcy Code 2016 - Section 60(5)
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