Mckinsey Knowledge Centre India Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal (Delhi I Bench) 4 Jun 2024 Income Tax Appeal No. 475/DEL/2022 (2024) 06 ITAT CK 0001
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 475/DEL/2022

Hon'ble Bench

Shamim Yahya, (AM); Sudhir Kumar, J

Advocates

Porus Kaka, Divesh Chawla, Rajesh Kumar

Final Decision

Partly Allowed

Acts Referred
  • Income Tax Rules, 1962 - Rule 10TC
  • Income Tax Act, 1961 - Section 92B, 92CA(3), 234B, 270A

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 06 ITAT CK 0001
  • Coram: Shamim Yahya, (AM); Sudhir Kumar, J
  • Bench: Division Bench
  • Advocates: Porus Kaka, Divesh Chawla, Rajesh Kumar
  • Result: Partly Allowed
Referenced Acts & Sections
  • Income Tax Rules, 1962 - Rule 10TC
  • Income Tax Act, 1961 - Section 92B, 92CA(3), 234B, 270A
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