Instronics Limited Vs ITO

Case No: Income Tax Appeal No. 6643/DEL/2019

Date of Decision: June 5, 2024

Acts Referred: Income Tax Act, 1961 — Section 6(2), 36(1)(vii), 36(2), 143(3)

Hon'ble Judges: Shamim Yahya, (AM); Yogesh Kumar US, J

Bench: Division Bench

Advocate: Parul Singh

Final Decision: Dismissed