M/S. Ganga Cotton & Allied Industries Ltd Vs ITO

Income Tax Appellate Tribunal (Delhi C Bench) 6 Jun 2024 Income Tax Appeal No. 1187/DEL/2019 (2024) 06 ITAT CK 0016
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 1187/DEL/2019

Hon'ble Bench

M Balaganesh, (AM); Vimal Kumar, J

Advocates

Pulkit Saini, Jalaj Prakash Kant, Sandeep Kr. Mishra

Final Decision

Allowed

Acts Referred
  • Income Tax Rules, 1962 - Rule 46A
  • Income Tax Act, 1961 - Section 68, 106, 143(3), 144

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 06 ITAT CK 0016
  • Coram: M Balaganesh, (AM); Vimal Kumar, J
  • Bench: Division Bench
  • Advocates: Pulkit Saini, Jalaj Prakash Kant, Sandeep Kr. Mishra
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Rules, 1962 - Rule 46A
  • Income Tax Act, 1961 - Section 68, 106, 143(3), 144
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