Gurvinder Singh Duggal Vs ACIT

Income Tax Appellate Tribunal (Delhi C Bench) 6 Jun 2024 Income Tax Appeal No. 860 To 863/DEL/2021 (2024) 06 ITAT CK 0018
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 860 To 863/DEL/2021

Hon'ble Bench

M Balaganesh, (AM); Vimal Kumar, J

Advocates

Neeraj Mangla, Anu Krishna Aggarwal

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 69A, 69C, 115BBE, 132, 143(1), 143(2), 143(3), 147, 153A, 153C, 153D, 154, 250

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 06 ITAT CK 0018
  • Coram: M Balaganesh, (AM); Vimal Kumar, J
  • Bench: Division Bench
  • Advocates: Neeraj Mangla, Anu Krishna Aggarwal
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 69A, 69C, 115BBE, 132, 143(1), 143(2), 143(3), 147, 153A, 153C, 153D, 154, 250
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