Gaibilung Kamei & Anr. Vs Titus Kamei & Ors.

Manipur High Court (Imphal) 2 Jul 2024 Review. Petition No. 4 Of 2022 (2024) 07 MAN CK 0014
Bench: Single Bench

Judgement Snapshot

Case Number

Review. Petition No. 4 Of 2022

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

Jinita, L. Raju

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Ms. Jinita, learned counsel appearing for the petitioners prays for taking up this matter after the Summer Vacation.

Mr. L. Raju, learned counsel appearing for the respondents has no objection.

As prayed for, list this case again on 16-08-2024.

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Case Metadata
  • Ck Citation: (2024) 07 MAN CK 0014
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: Jinita, L. Raju
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