Pangambam Nanao Singh Vs State of Manipur & Anr.

Manipur High Court (Imphal) 2 Jul 2024 Writ Petition (C) No. 89 Of 2019, 971 Of 2018 (2024) 07 MAN CK 0017
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 89 Of 2019, 971 Of 2018

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

K. Roshan, A. Bheigya Meitei

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 07 MAN CK 0017
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: K. Roshan, A. Bheigya Meitei
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