Neelam Thakur Vs Ajay Thakur

High Court Of Himachal Pradesh 28 Jun 2024 CMPMO No.233 of 2024 (2024) 06 SHI CK 0047
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

CMPMO No.233 of 2024

Hon'ble Bench

Bipin Chander Negi, J

Advocates

Ashwani Kaundal

Final Decision

Dismissed

Judgement Text

Translate:

Bipin Chander Negi, J

Learned counsel for the petitioner seeks permission to withdraw the present petition. Permission granted.

2. Accordingly, present petition is dismissed as withdrawn, so also the pending application(s), if any.

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