Kangjam Bidur Singh Vs State Of Manipur; & Ors.

Manipur High Court (Imphal) 1 Jul 2024 Writ Petition (C) No. 495, 232, 249 Of 2020 (2024) 07 MAN CK 0026
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 495, 232, 249 Of 2020

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

Md. Abdul Baqee Khan, A. Bheigya Meitei, N. Surendrajit

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Md. Abdul Baqee Khan, learned counsel appearing for the petitioner prays for taking up these matters after the summer vacation.

Mr. A. Bheigya Meitei, learned counsel and Mr. N. Surendrajit, learned counsel appearing for the respondents submitted that they have no objection.

As prayed for, list these cases again on 08.08.2024.

Earlier interim order shall continue till the next date.

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Case Metadata
  • Ck Citation: (2024) 07 MAN CK 0026
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: Md. Abdul Baqee Khan, A. Bheigya Meitei, N. Surendrajit
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