A. Giridhar Vs M/s Srirama City Union Finance Limited And Others

Andhra Pradesh High Court - Amaravati 20 Jul 2024 Arbitration Application No: 24 Of 2021 (2024) 07 AP CK 0023
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Arbitration Application No: 24 Of 2021

Hon'ble Bench

Dhiraj Singh Thakur, CJ

Advocates

Jitendra Kanyalur, Maheswara Rao Kuncheam

Final Decision

Dismissed

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 07 AP CK 0023
  • Coram: Dhiraj Singh Thakur, CJ
  • Bench: Single Bench
  • Advocates: Jitendra Kanyalur, Maheswara Rao Kuncheam
  • Result: Dismissed
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