Arepalli Ratnam(Died).&11 Others And Others Vs T Venkata Subba Rao Another And Others

Andhra Pradesh High Court - Amaravati 20 Jul 2024 First Appeal No: 328 Of 2003 (2024) 07 AP CK 0026
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

First Appeal No: 328 Of 2003

Hon'ble Bench

Venuthurumalli Gopala Krishna Rao, J

Advocates

Raja Reddy Koneti, Nandigam Krishna Rao, P Prabhakar Rao, A Ramanarayana

Final Decision

Disposed Of

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 07 AP CK 0026
  • Coram: Venuthurumalli Gopala Krishna Rao, J
  • Bench: Single Bench
  • Advocates: Raja Reddy Koneti, Nandigam Krishna Rao, P Prabhakar Rao, A Ramanarayana
  • Result: Disposed Of
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