Bikash Majumder & Ors. Vs State Of Tripura, Represented By Its Principal Secretary, School Education Department, Government Of Tripura, P.O -Secretariat, P.S New Capital Complex, District -West Tripura, Pin - 799010. & Ors.

Tripura High Court- Agartala 25 Jul 2024 Writ Petition (C) No. 491 Of 2024 (2024) 07 TP CK 0030
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition (C) No. 491 Of 2024

Hon'ble Bench

Aparesh Kumar Singh, CJ

Advocates

Arijit Bhaumik, S. Dey, Kohinoor N. Bhattacharya, K. Reang

Final Decision

Disposed Of

Judgement Text

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Case Metadata
  • Citation: (2024) 07 TP CK 0030
  • Coram: Aparesh Kumar Singh, CJ
  • Bench: Single Bench
  • Advocates: Arijit Bhaumik, S. Dey, Kohinoor N. Bhattacharya, K. Reang
  • Result: Disposed Of
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