Uttam Kumar Paul, Son Of Late Sukumar Paul Vs State Of Tripura, Represented By The Principal Secretary, Department Of Power, New Secretariat Complex, Khejur Bagan, P. O. Secretariat S. O., P. S. New Capital Complex, District - West Tripura, Pin - 799010 & Ors.

Tripura High Court- Agartala 25 Jul 2024 Writ Petition (C) No. 492 Of 2024 (2024) 07 TP CK 0031
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition (C) No. 492 Of 2024

Hon'ble Bench

Aparesh Kumar Singh, CJ

Advocates

D.C. Saha, B. N. Majumder, D.J. Saha

Final Decision

Dismissed

Acts Referred
  • Constitution Of India, 1949 - Article 14, 16, 226

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 07 TP CK 0031
  • Coram: Aparesh Kumar Singh, CJ
  • Bench: Single Bench
  • Advocates: D.C. Saha, B. N. Majumder, D.J. Saha
  • Result: Dismissed
Referenced Acts & Sections
  • Constitution Of India, 1949 - Article 14, 16, 226
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