Komma Siva Chandra Reddy, S/O Komma Ramalingareddy Vs Union Of India, Rep By Its Secretary, Ministry Of Home Affairs, Nirman Bhawan, Near Udyog Bhawan, Metro Station, Maulana Azad Rd, New Delhi, Delhi-110011 And Others

Andhra Pradesh High Court - Amaravati 29 Jul 2024 Writ Petition No: 16231 Of 2024 (2024) 07 AP CK 0030
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition No: 16231 Of 2024

Hon'ble Bench

B V L N Chakravarthi, J

Advocates

Jada Sravan Kumar

Final Decision

Disposed Of

Acts Referred
  • Indian Penal Code, 1860 - Section 34, 201, 302
  • Witness Protection Scheme, 2018 - Rule 8
  • Constitution Of India, 1950 - Article 226

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 07 AP CK 0030
  • Coram: B V L N Chakravarthi, J
  • Bench: Single Bench
  • Advocates: Jada Sravan Kumar
  • Result: Disposed Of
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 34, 201, 302
  • Witness Protection Scheme, 2018 - Rule 8
  • Constitution Of India, 1950 - Article 226
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