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M/s Design Deal & Ors Vs Bank of Baroda

Case No: Review Application No. 01 Of 2022

Date of Decision: July 3, 2024

Acts Referred: Code of Civil Procedure, 1908 — Order 47 Rule 1

Hon'ble Judges: Ashok Menon, Chairperson

Bench: Single Bench

Advocate: Pooja G. Joshi, A.R. Bamne

Final Decision: Dismissed

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