Shri Samarth Paper and Board Mill & Ors Vs Bank of India through Authorised Officer
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
I.A. No. 183 Of 2024 (WoD) In Appeal on Diary No. 509 Of 2024
Hon'ble Bench
Ashok Menon, Chairperson
Advocates
Manoj O Harit, M/s Manoj Harit & Co., O.A. Das, Sunita Rawat
Final Decision
Disposed Of
Acts Referred
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 17(1), 18, 18(1)#Recovery of Debts Due to Banks & Financial Institutions Act, 1993 — Section 20, 21
Judgement Text
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