N Kiran Meitei Vs CBI

Manipur High Court (Imphal) 29 Jul 2024 Bail Application No. 1 Of 2024 (2024) 07 MAN CK 0061
Bench: Single Bench

Judgement Snapshot

Case Number

Bail Application No. 1 Of 2024

Hon'ble Bench

Golmei Gaiphulshillu, J

Advocates

M. Hemchandra, W. Darakishwor

Judgement Text

Translate:

Golmei Gaiphulshillu, J

Mr. M. Hemchandra, learned Sr. counsel appearing for the petitioner requested to give some time.

Mr. W. Darakishwor, learned Sr. PCCG appears for the respondent.

List the matter on 01.08.2024.

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