Yumlembam Abungcha Singh & Ors. Vs State Of Manipur & Anr.

Manipur High Court (Imphal) 26 Jul 2024 Writ Petition (C) No. 20, 21 Of 2022 (2024) 07 MAN CK 0065
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 20, 21 Of 2022

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

Md. Abdul Baqee Khan, Niranjan Sanasam

Judgement Text

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