Maya Devi Darjee Vs Executive Engineer, Sikkim Investigation Division, Central Water Commission, Government Of India

Sikkim High Court 31 Jul 2024 Writ Petition (C) No. 31 Of 2022 (2024) 07 SIK CK 0038
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 31 Of 2022

Hon'ble Bench

Bhaskar Raj Pradhan, J

Advocates

Bhaichung Bhutia, Natasha Pradhan

Judgement Text

Translate:

Bhaskar Raj Pradhan, J

1. An adjournment is sought on the ground that the learned Deputy Solicitor General of India is out of station taking care of her ailing father. Not opposed by the learned counsel for the petitioner.

2. The matter is adjourned to 12.09.2024.

Orissa HC
Khadija Bano Vs Union Of India And Others
24 Dec 2025
Orissa HC
Debendra Majhi Vs State Of Odisha
24 Dec 2025
From The Blog
IRDAI Cracks Down on Mis-Selling: Insurance Bill 2025 Brings Stronger Safeguards
Dec
30
2025

Court News

IRDAI Cracks Down on Mis-Selling: Insurance Bill 2025 Brings Stronger Safeguards
Read More
Trust Wallet Chrome Extension Hack Exposes Global Crypto Risks: India’s Anti-Hacking Laws in Focus
Dec
30
2025

Court News

Trust Wallet Chrome Extension Hack Exposes Global Crypto Risks: India’s Anti-Hacking Laws in Focus
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2024) 07 SIK CK 0038
  • Coram: Bhaskar Raj Pradhan, J
  • Bench: Single Bench
  • Advocates: Bhaichung Bhutia, Natasha Pradhan
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.