Ravi Tamang Vs State Of Sikkim & Ors.

Sikkim High Court 31 Jul 2024 Writ Petition (C) No. 60 Of 2022 (2024) 07 SIK CK 0039
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 60 Of 2022

Hon'ble Bench

Bhaskar Raj Pradhan, J

Advocates

N. Rai, Pradeep Tamang, Shakil Raj Karki, Bhusan Nepal, Mingma Lhamu Sherpa, Natasha Pradhan

Judgement Text

Translate:

Bhaskar Raj Pradhan, J

1. The learned Senior Counsel representing the petitioner seeks an adjournment to take steps in the matter. Time prayed for is granted.

2. List on 12.09.2024.

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Case Metadata
  • Ck Citation: (2024) 07 SIK CK 0039
  • Coram: Bhaskar Raj Pradhan, J
  • Bench: Single Bench
  • Advocates: N. Rai, Pradeep Tamang, Shakil Raj Karki, Bhusan Nepal, Mingma Lhamu Sherpa, Natasha Pradhan
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