Tlingshon Lyngkhoi & Anr. Vs K.H.A.D.C. & Ors.

Meghalaya High Court At Shillong 1 Aug 2024 Writ Petition (C). No. 239 Of 2024 (2024) 08 MEG CK 0004
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C). No. 239 Of 2024

Hon'ble Bench

H.S. Thangkhiew, J

Advocates

E. Wanniang, C. Nongkhlaw, B. Khyriem

Judgement Text

Translate:
Himachal Pradesh HC
M/S Maa Vande Matram And Another Vs M/S Bhagwati Plywood
3 Dec 2025
Himachal Pradesh HC
Pradeep Kumar Chopra & Anr Vs Municipal Council Chamba & Ors
3 Dec 2025
From The Blog
Supreme Court Rules: Degree Title Not Mandatory If Core Subject Studied
Dec
07
2025

Court News

Supreme Court Rules: Degree Title Not Mandatory If Core Subject Studied
Read More
ITAT Slams Sexist Assumptions in Tax Order, Upholds Women’s Expertise in Business Commission Case
Dec
07
2025

Court News

ITAT Slams Sexist Assumptions in Tax Order, Upholds Women’s Expertise in Business Commission Case
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2024) 08 MEG CK 0004
  • Coram: H.S. Thangkhiew, J
  • Bench: Single Bench
  • Advocates: E. Wanniang, C. Nongkhlaw, B. Khyriem
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.