Sh. Deepak Kumar Vs Smt. Manita Rani

Delhi High Court 1 Aug 2024 Civil Miscellaneous Petition No. 3084 Of 2024 & Civil Miscellaneous Application No. 43550 Of 2024 (2024) 08 DEL CK 0028
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Civil Miscellaneous Petition No. 3084 Of 2024 & Civil Miscellaneous Application No. 43550 Of 2024

Hon'ble Bench

Manoj Jain, J

Advocates

Sudhir Tewatia, Lal Singh Thakur, Prashant Solanki, Vishal, Anurag Sharma, Rachit

Final Decision

Disposed Of

Judgement Text

Translate:
Delhi HC
Surinder Kumar Grover Vs Satish Kumar Grover & Ors
18 Nov 2025
Delhi HC
Surinder Kumar Grover Vs State & Ors
18 Nov 2025
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Case Metadata
  • Ck Citation: (2024) 08 DEL CK 0028
  • Coram: Manoj Jain, J
  • Bench: Single Bench
  • Advocates: Sudhir Tewatia, Lal Singh Thakur, Prashant Solanki, Vishal, Anurag Sharma, Rachit
  • Result: Disposed Of
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