Iffco Tokio General Insurance Co.Ltd. And Another Vs Inder Travesls Pvt.Ltd. & Ors

Delhi High Court 1 Aug 2024 Civil Suit (COMM) No. 166 Of 2017 (2024) 08 DEL CK 0032
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Civil Suit (COMM) No. 166 Of 2017

Hon'ble Bench

Navin Chawla, J

Advocates

Saurav Agrawal, Manvi Adlakha, Debarshi Dutta, Mrinal Ojha, Anusha Sinha, Ajay Sharma, Vinay Gupta, Ram Manohar Singh

Final Decision

Allowed

Acts Referred
  • Code of Civil Procedure, 1908 - Section 151, Order Rule 1, Order 11 Rule 1(1)(c)(ii), Order Rule 1(5)

Judgement Text

Translate:
Himachal Pradesh HC
M/S Maa Vande Matram And Another Vs M/S Bhagwati Plywood
3 Dec 2025
Himachal Pradesh HC
Pradeep Kumar Chopra & Anr Vs Municipal Council Chamba & Ors
3 Dec 2025
From The Blog
NCLT Bar Slams ED Searches at Lawyers’ Homes in Alleged Undervalued Land Sale Probe
Dec
09
2025

Court News

NCLT Bar Slams ED Searches at Lawyers’ Homes in Alleged Undervalued Land Sale Probe
Read More
PMAY ₹222 Crore Fraud: ED to Chargesheet Ocean Seven Buildtech MD Swaraj Singh for Cheating Homebuyers
Dec
09
2025

Court News

PMAY ₹222 Crore Fraud: ED to Chargesheet Ocean Seven Buildtech MD Swaraj Singh for Cheating Homebuyers
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2024) 08 DEL CK 0032
  • Coram: Navin Chawla, J
  • Bench: Single Bench
  • Advocates: Saurav Agrawal, Manvi Adlakha, Debarshi Dutta, Mrinal Ojha, Anusha Sinha, Ajay Sharma, Vinay Gupta, Ram Manohar Singh
  • Result: Allowed
Referenced Acts & Sections
  • Code of Civil Procedure, 1908 - Section 151, Order Rule 1, Order 11 Rule 1(1)(c)(ii), Order Rule 1(5)
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.