Ambience Commercial Developers Pvt. Ltd Vs Kaur Cookies Pvt. Ltd

Delhi High Court 1 Aug 2024 OMP (ENF.) (COMM.) 50 Of 2021 (2024) 08 DEL CK 0033
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

OMP (ENF.) (COMM.) 50 Of 2021

Hon'ble Bench

C.Hari Shankar, J

Advocates

Rishabh Tomar, Akshay Chitkara, Kailash Sharma, Anurag Abhishek

Final Decision

Allowed

Acts Referred
  • Arbitration and Conciliation Act, 1996 - Section 12(2), 14(1)(a)

Judgement Text

Translate:
Delhi HC
Surinder Kumar Grover Vs Satish Kumar Grover & Ors
18 Nov 2025
Delhi HC
Surinder Kumar Grover Vs State & Ors
18 Nov 2025
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Case Metadata
  • Ck Citation: (2024) 08 DEL CK 0033
  • Coram: C.Hari Shankar, J
  • Bench: Single Bench
  • Advocates: Rishabh Tomar, Akshay Chitkara, Kailash Sharma, Anurag Abhishek
  • Result: Allowed
Referenced Acts & Sections
  • Arbitration and Conciliation Act, 1996 - Section 12(2), 14(1)(a)
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