Nripendra Das & Ors. Vs State Of Tripura & Ors.

Tripura High Court- Agartala 1 Aug 2024 Writ Petition (C) No. 517 Of 2024 (2024) 08 TP CK 0005
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition (C) No. 517 Of 2024

Hon'ble Bench

Aparesh Kumar Singh, CJ

Advocates

G.K. Nama, P. Gautam

Final Decision

Disposed Of

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 08 TP CK 0005
  • Coram: Aparesh Kumar Singh, CJ
  • Bench: Single Bench
  • Advocates: G.K. Nama, P. Gautam
  • Result: Disposed Of
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