Brostar Hujon Vs State Of Meghalaya & 2 Ors.

Meghalaya High Court At Shillong 5 Sep 2024 Criminal Appeal No. 30 Of 2024 (2024) 09 MEG CK 0006
Bench: Single Bench

Judgement Snapshot

Case Number

Criminal Appeal No. 30 Of 2024

Hon'ble Bench

B. Bhattacharjee

Advocates

L. Kon, N. G. Shylla, I. Lyngwa

Judgement Text

Translate:

B. Bhattacharjee, J

Mr. L. Kon, learned Counsel appearing for the appellant prays for and is granted further 2 (two) weeks’ time for preparation of the paper-book.

List this matter after two weeks.

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