Karma Bhutia Vs State Of Sikkim

Sikkim High Court 30 Aug 2024 Criminal Appeal No. 02 Of 2024 (2024) 08 SIK CK 0042
Bench: Single Bench

Judgement Snapshot

Case Number

Criminal Appeal No. 02 Of 2024

Hon'ble Bench

Meenakshi Madan Rai, J

Advocates

Puja Kumari Singh, Safal Sharma, Sujan Sunwar

Judgement Text

Translate:

Meenakshi Madan Rai, J

Learned Counsel appearing on behalf of Learned Counsel for the Appellant verbally seeks time on grounds that the Counsel is in bereavement.

Not opposed.

Considered and ordered accordingly.

List on 11-09-2024.

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Case Metadata
  • Ck Citation: (2024) 08 SIK CK 0042
  • Coram: Meenakshi Madan Rai, J
  • Bench: Single Bench
  • Advocates: Puja Kumari Singh, Safal Sharma, Sujan Sunwar
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