Anil Shah Vs Union Of India & Anr
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
First Appeal From Order No. 5 Of 2015
Hon'ble Bench
Manoj Jain, J
Advocates
N.K. Gupta, Himanshu Pathak, Amit Singh
Final Decision
Dismissed
Acts Referred
Railway Claims Tribunal Act, 1987 — Section 16, 23#Railways Act, 1989 — Section 123(c), 124A
Judgement Text
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