Teimonlang Lamare & 4 Ors. Vs State Of Meghalaya & Ors.

Meghalaya High Court At Shillong 23 Sep 2024 Writ Petition (C). No. 287 Of 2024 (2024) 09 MEG CK 0015
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C). No. 287 Of 2024

Hon'ble Bench

H.S. Thangkhiew, J

Advocates

W.G.R. Mihsill, Z.E. Nongkynrih

Judgement Text

Translate:

H.S. Thangkhiew, J

As prayed for by Ms. Z.E.Nongkynrih, learned GA, further two weeks’ time is allowed to the State respondents to file the affidavit.

List this matter on 15-10-2024.

Interim order if any, shall continue till the next date.

From The Blog
Supreme Court Quashes Bihar PSC’s Retrospective Recruitment Rule Change, Protects Candidates’ Rights
Jan
09
2026

Court News

Supreme Court Quashes Bihar PSC’s Retrospective Recruitment Rule Change, Protects Candidates’ Rights
Read More
Madras High Court Bans Book with Scandalous Remarks Against Judge, Orders Contempt Action Against Publisher
Jan
09
2026

Court News

Madras High Court Bans Book with Scandalous Remarks Against Judge, Orders Contempt Action Against Publisher
Read More