M/s. Rapier Machinery Mfg. Co. (I) Pvt. Ltd Vs Oriental Insurance Co. Ltd

National Consumer Disputes Redressal Commission 20 Sep 2024 Consumer Case No. 94 Of 2012
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Consumer Case No. 94 Of 2012

Hon'ble Bench

Ram Surat Ram Maurya, Presiding Member; Bharatkumar Pandya, Member

Advocates

Anubhav Kumar, Gauri Swarup Bansal, Ajay Singh

Final Decision

Dismissed

Acts Referred

Consumer Protection Act, 1986 — Section 24A

Judgement Text

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