Irengbam Gandhajit Singh & 7 Ors. Vs State Of Manipur & Anr.

Manipur High Court (Imphal) 27 Sep 2024 Writ Petition (C) No. 9 Of 2023 (2024) 09 MAN CK 0008
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 9 Of 2023

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

N Mahendra, S Shyamcharan, S. Samungou Singh, K Somorendro, Shyam Sharma

Judgement Text

Translate:

Ahanthem Bimol Singh, J

On the joint prayer made by the learned counsel appearing for the parties, list this case again on 25.11.2024.

Earlier interim order shall continue till the next date.

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Case Metadata
  • Ck Citation: (2024) 09 MAN CK 0008
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: N Mahendra, S Shyamcharan, S. Samungou Singh, K Somorendro, Shyam Sharma
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