Kynjaimon Amse (Since Deceased) Vs National Highways Authority Of India (NHAI) & Ors

Case No: Public Interest Litigation No. 11 Of 2022

Date of Decision: Sept. 11, 2024

Hon'ble Judges: H.S. Thangkhiew, J; B. Bhattacharjee

Bench: Division Bench

Advocate: S. Panthi, S. Sengupta, K. Khan, A.H. Kharwanlang