New India Assurance Co. Ltd. Vs M/s Keshodwala Foods & Anr

National Consumer Disputes Redressal Commission 10 Sep 2024 First Appeal No. 1161 Of 2014 (2024) 09 NCDRC CK 0055
Bench: Division Bench
Acts Referenced

Judgement Snapshot

Case Number

First Appeal No. 1161 Of 2014

Hon'ble Bench

Subhash Chandra, Presiding Member; Dr. Sadhna Shanker, Member

Advocates

Parveen Kumar Mehdiratta, Taksh Suri, Rakesh Malhotra

Acts Referred
  • Consumer Protection Act 1986 - Section 19

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 09 NCDRC CK 0055
  • Coram: Subhash Chandra, Presiding Member; Dr. Sadhna Shanker, Member
  • Bench: Division Bench
  • Advocates: Parveen Kumar Mehdiratta, Taksh Suri, Rakesh Malhotra
Referenced Acts & Sections
  • Consumer Protection Act 1986 - Section 19
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