Lousambam Johnson Singh & Anr. Vs High Court Of Manipur & Anr.

Manipur High Court (Imphal) 22 Aug 2024 Writ Petition (C) No. 852 Of 2023 (2024) 08 MAN CK 0036
Bench: Division Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 852 Of 2023

Hon'ble Bench

Siddharth Mridul, CJ; Ahanthem Bimol Singh, J

Advocates

Th. Lekhakumari, Kh. Tarunkumar

Judgement Text

Translate:

Siddharth Mridul, CJ

Ms. Th. Lekhakumari, learned counsel, appears for the petitioners and Mr. Kh. Tarunkumar, learned senior counsel, appears for the High Court of Manipur.

At joint request of learned counsel appearing on behalf of the parties, list this writ petition for hearing on 19-09-2024.

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Case Metadata
  • Ck Citation: (2024) 08 MAN CK 0036
  • Coram: Siddharth Mridul, CJ; Ahanthem Bimol Singh, J
  • Bench: Division Bench
  • Advocates: Th. Lekhakumari, Kh. Tarunkumar
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