M. Surya Kumari And Others Vs Convention Of Baptist Churches Of Northern Circars And Others

Andhra Pradesh High Court - Amaravati 29 Oct 2024 First Appeal No: 807 Of 2004 (2024) 10 AP CK 0009

Bench: Single Bench

Result Published

Judgement Snapshot

Case Number

First Appeal No: 807 Of 2004

Hon'ble Bench

Venuthurumalli Gopala Krishna Rao, J

Advocates

.I V Radhakrishna Murthy

Final Decision

Dismissed

Judgement Text

Translate:

Venuthurumalli Gopala Krishna Rao, J

1. When the matter was listed on the last occasion i.e., on 26.10.2024, there was no representation on both sides and the matter was posted today, under the caption ‘For Dismissal’.

2. Today when the matter is taken up for hearing, there is no representation on both sides even though the matter is listed under the caption ‘For Dismissal’. It seems that the appellants are not inclined to prosecute the appeal.

3. Therefore, the Appeal Suit is dismissed for non-prosecution. There shall be no order as to costs.

As a sequel, miscellaneous petitions, if any pending, shall stand closed.

Orissa HC