Kornipati Aruna Kumari & Others Vs Palepogu Satish Kumar, S/O Ananda Rao And Others

Andhra Pradesh High Court - Amaravati 29 Oct 2024 Criminal Petition No: 6394 Of 2023 (2024) 10 AP CK 0012

Bench: Single Bench

Result Published

Acts Referenced

Judgement Snapshot

Case Number

Criminal Petition No: 6394 Of 2023

Hon'ble Bench

B V L N Chakravarthi, J

Advocates

J.V. Phaniduth, G Raju

Final Decision

Disposed Of

Acts Referred

Code Of Criminal Procedure, 1973 - Section 482
Protection Of Women From Domestic Violence Act, 2005 - Section 12(5)

Judgement Text

Translate:

Shashank Vs State (Gnct Of Delhi)

Tarun & Ors Vs Union Of India & Ors

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Case Metadata

Ck Citation: (2024) 10 AP CK 0012
Coram: B V L N Chakravarthi, J
Bench: Single Bench
Advocates: J.V. Phaniduth, G Raju
Result: Disposed Of

Referenced Acts & Sections

Code Of Criminal Procedure, 1973 - Section 482
Protection Of Women From Domestic Violence Act, 2005 - Section 12(5)

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