Sheikh Rezaul Islam Vs State Of Meghalaya & Ors.

Meghalaya High Court At Shillong 30 Oct 2024 Writ Petition (C). No. 251 Of 2024 (2024) 10 MEG CK 0024
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C). No. 251 Of 2024

Hon'ble Bench

H.S. Thangkhiew, J

Advocates

S. Khyriem, K.P. Bhattacharjee, S. Shyam, S.A. Sheikh

Judgement Text

Translate:

H.S. Thangkhiew, J

Mr. S.Khyriem, learned counsel for the petitioner submits that the affidavit showing service upon the respondent No. 4 will be filed in the course of the day.

Mr. K.P.Bhattacharjee, learned GA for the respondents No. 1-3 prays for and is allowed two weeks’ time to file the affidavit.

Similar prayer is made by Mr. S.A.Sheikh, learned counsel for the respondent No. 5. Prayer is allowed.

List this matter on 20-11-2024 for affidavits by the respondents No. 1-3 and 5.

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Case Metadata
  • Ck Citation: (2024) 10 MEG CK 0024
  • Coram: H.S. Thangkhiew, J
  • Bench: Single Bench
  • Advocates: S. Khyriem, K.P. Bhattacharjee, S. Shyam, S.A. Sheikh
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