Chief Engineer PWD Vs M/S Keystone Infra Private Limited

Manipur High Court (Imphal) 4 Nov 2024 Revision Petition (CRP.Art. 227) No. 36 Of 2024, Miscellaneous Case [Revision Petition (CRP.Art.227)) No. 61 Of 2024 (2024) 11 MAN CK 0002
Bench: Single Bench

Judgement Snapshot

Case Number

Revision Petition (CRP.Art. 227) No. 36 Of 2024, Miscellaneous Case [Revision Petition (CRP.Art.227)) No. 61 Of 2024

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

M. Rarry, Birjet, H.S. Paonam, Purvesh Buttan

Judgement Text

Translate:
Delhi HC
Surinder Kumar Grover Vs Satish Kumar Grover & Ors
18 Nov 2025
Delhi HC
Surinder Kumar Grover Vs State & Ors
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Case Metadata
  • Ck Citation: (2024) 11 MAN CK 0002
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: M. Rarry, Birjet, H.S. Paonam, Purvesh Buttan
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