Mahanand W/O Shivayanama Ulle Vs State Through Wadi Railway P.S., Rep. By The Addl. State Public Prosecutor High Court Of Karnataka Kalaburagi Bench � 585103

Karnataka High Court, Kalaburagi Bench 25 Oct 2024 Criminal Revision Petition No. 200146 Of 2024 (397(Cr.Pc)/438(Bnss)) (2024) 10 KAR CK 0017
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Criminal Revision Petition No. 200146 Of 2024 (397(Cr.Pc)/438(Bnss))

Hon'ble Bench

Mohammad Nawaz, J

Advocates

Mahantesh H. Desai, Jamadar Shahabuddin

Final Decision

Dismissed

Judgement Text

Translate:

Mohammad Nawaz, J

In the light of the memo filed by learned counsel for petitioner seeking withdrawal, criminal revision petition is Dismissed as withdrawn.

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Case Metadata
  • Ck Citation: (2024) 10 KAR CK 0017
  • Coram: Mohammad Nawaz, J
  • Bench: Single Bench
  • Advocates: Mahantesh H. Desai, Jamadar Shahabuddin
  • Result: Dismissed
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