Sandeep H Sahasrabudhe & Anr Vs HDFC Bank Ltd. & Ors

Debts Recovery Appellate Tribunal, Mumbai Bench 29 Oct 2024 Misc. Appeal No.187 Of 2024 (2024) 10 DRAT CK 0022
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Misc. Appeal No.187 Of 2024

Hon'ble Bench

Ashok Menon, Chairperson

Advocates

Inderjeet Hingane, Ismail Nashikwala

Final Decision

Dismissed

Acts Referred
  • Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 - Section 13(2), 13(13), 14
  • Transfer of Property Act 1882 - Section 53A, 54

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 10 DRAT CK 0022
  • Coram: Ashok Menon, Chairperson
  • Bench: Single Bench
  • Advocates: Inderjeet Hingane, Ismail Nashikwala
  • Result: Dismissed
Referenced Acts & Sections
  • Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 - Section 13(2), 13(13), 14
  • Transfer of Property Act 1882 - Section 53A, 54
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