Union Of India Vs Valecha Shivalaya-Interdril (JV)

Sikkim High Court 11 Nov 2024 Appeals Under Indian Arbiration Act No. 03 Of 2024 (2024) 11 SIK CK 0004
Bench: Division Bench

Judgement Snapshot

Case Number

Appeals Under Indian Arbiration Act No. 03 Of 2024

Hon'ble Bench

Biswanath Somadder, CJ; Bhaskar Raj Pradhan, J

Advocates

Sangita Pradhan, Natasha Pradhan, Sittal Balmiki, Hem Lall Manger

Judgement Text

Translate:

Biswanath Somadder, CJ

Having heard the learned Advocates for the parties, let this matter appear on 03rd December, 2024, for further consideration.

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