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Union Of India Vs M/S Mk Infrastructure (P) Ltd.

Case No: Arbitration Appeal No. 04 Of 2024

Date of Decision: Nov. 11, 2024

Hon'ble Judges: Biswanath Somadder, CJ; Bhaskar Raj Pradhan, J

Bench: Division Bench

Advocate: Sangita Pradhan, Natasha Pradhan, Sittal Balmiki, Karma Tshering Tamang

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Judgement

Biswanath Somadder, CJ

Having heard the learned Advocates for the parties, let this matter appear on 03rd December, 2024, for further consideration.