Bijay Chamling Vs State Of Sikkim

Sikkim High Court 11 Nov 2024 Criminal Miscellaneous Case No. 03 Of 2024 (2024) 11 SIK CK 0006
Bench: Single Bench

Judgement Snapshot

Case Number

Criminal Miscellaneous Case No. 03 Of 2024

Hon'ble Bench

Bhaskar Raj Pradhan, J

Advocates

Eklovya Nagpal, Yadev Sharma, Pema Bhutia

Judgement Text

Translate:

Bhaskar Raj Pradhan, J

On the request of the learned Counsel for the petitioner, list this matter for hearing on 19.11.2024 since the Mediation did not work.

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Case Metadata
  • Ck Citation: (2024) 11 SIK CK 0006
  • Coram: Bhaskar Raj Pradhan, J
  • Bench: Single Bench
  • Advocates: Eklovya Nagpal, Yadev Sharma, Pema Bhutia
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